Calcutta High Court
Calcutta Tramways Co. Bus ... vs State Of West Bengal & Ors on 6 June, 2016
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
O-173
WP No. 1157 of 2015
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
CALCUTTA TRAMWAYS CO. BUS DRIVER-O-KARMACHARI SAMITY & ORS.
Versus
STATE OF WEST BENGAL & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 6th June, 2016.
The Court : Since none appears in support of the petition, WP No. 1157 of 2015 is dismissed for default.
There will be no order as to costs.
(SANJIB BANERJEE, J.) kc.