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State of Uttar Pradesh - Section

Section 134 in U.P. Revenue Code (Amendment) Act, 2016

134. Amendment of Section 179.

- In Section 179 of the said Code, in Hindi version, for the words ^^bl v/;k; ds vuqlkj cdk;ksa ;k HkwjktLo ds :i esa olwyh ;ksX; HkwjktLo ;k vU; ns;ksa dks laxzg djus ds iz;kstukFkZ the words ^^bl v/;k; ds vuqlkj HkwjktLo vFkok HkwjktLo ds cdk;s dh Hkkafr olwyh ;ksX; vU; ns;ksa dk laxzg djus ds iz;kstukFkZ shall be substituted.