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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(1) in Karnataka Borstal Schools Act, 1963

(1)The inmates of a Borstal School shall be divided by the Superintendent according to their industry and good conduct into four grades, namely:-
(a)the penal grade,
(b)the ordinary grade,
(c)the star grade, and
(d)the special star grade.