Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(3)(v) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(v)an apprentice under the said Alternative Schemes of Training, who has failed in the Ordinary National Diploma examination, but who has passed in Drawing and two other subjects common to the Diploma examination and Part A of the Second Class examination.]