Section 26(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

(c)absents himself during two successive months from the meetings of the Committee except from temporary illness or other cause to be approved by the Committee, or

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State of Gujarat - Subsection

Section 26(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949