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State of West Bengal - Section
Section 10B in The Jadavpur University Act, 1981
10B. [ [Omitted by West Bengal Act No. 25 of 2017, dated 30.6.2017.]
***]| 10B. [ Location of office and powers and duties of the Pro-Vice-Chancellor. - [Section 10B inserted by W.B. Act 16 of 2000.](1) The office of the Pro-Vice-Chancellor shall be located at the campus of the University situated at Bidhannagar, district North 24-Parganas (hereinafter referred to in this section as the campus of the University).(2) Subject to the supervision, direction and general control of the Vice-Chancellor, the Pro-Vice-Chancellor shall be the academic and administrative officer in all matters concerning the development and improvement of post-graduate and undergraduate studies and research conducted in the campus of the University.(3) The Pro-Vice-Chancellor shall, by virtue of his office, be a member of the Court, the Executive Council, and the Faculty Council for postgraduate and undergraduate studies in Engineering and Technology and such other committees of the University as may be required under the provisions of this Act or the Statutes. He shall also attend the meetings of the Faculty Council for post-graduate and undergraduate studies in Science, if the Vice-Chancellor considers it necessary. He shall preside over the meeting of the Faculty Council for post-graduate and undergraduate studies in Science, if the Vice-Chancellor is absent in such meeting.(4) The Pro-Vice-Chancellor shall exercise such other powers and perform such other duties for the development and improvement of all administrative and academic matters conducted in the campus of the University as may be delegated to him by the Vice-Chancellor or as may be prescribed or as may be delegated to him by or under any provisions of this Act.] |