Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act] State of Odisha - Subsection Section 113(1)(b) in The Orissa Town Planning and Improvement Trust Act, 1956 (b)the salaries, fees and allowances of, and the contribution paid under Section 130 in respect of officers and employees of the Planning authority;