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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1)(a) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971

(a)to defect or delay any dues of the State Government or any claim referred to in Section 8 or the Claim of any other creditor;