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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(vi) in Telangana State Council of Higher Education Act, 1988

(vi)to promote co-operation and co-ordination of the educational institutions among themselves and explore the scope for inter-action with industry and other related establishments;