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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4A) in The Insecticides Rules, 1971

(4A)[ The Certificate of Registration under sub-rule (3B) shall be issued in electronic form online in Form III and shall be subject to such conditions as specified therein.] [Inserted by Notification No. G.S.R. 164 (E), dated 15.2.2016 (w.e.f. 30.10.1971).]