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Allahabad High Court

State Of U.P. vs Meenu And 5 Others on 24 November, 2020

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 582 of 2020
 

 
Appellant :- State of U.P.
 
Respondent :- Meenu And 5 Others
 
Counsel for Appellant :- Pranab Kumar Ganguli
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

(Civil Misc. Delay Condonation Application) Issue notice to unrepresented respondent returnable on 4.1.2021.

Steps be taken immediately.

Order Date :- 24.11.2020 Mukesh