Allahabad High Court
State Of U.P. vs Meenu And 5 Others on 24 November, 2020
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 582 of 2020 Appellant :- State of U.P. Respondent :- Meenu And 5 Others Counsel for Appellant :- Pranab Kumar Ganguli Hon'ble Dr. Kaushal Jayendra Thaker,J.
(Civil Misc. Delay Condonation Application) Issue notice to unrepresented respondent returnable on 4.1.2021.
Steps be taken immediately.
Order Date :- 24.11.2020 Mukesh