Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109(8)] [Section 109] [Entire Act] State of Uttar Pradesh - Subsection Section 109(8)(b) in U.P. Revenue Code Rules, 2016 (b)Place on record a map showing in different colours the properties given to plaintiff as distinct from those given to the defendant.