Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(e) in Rajasthan Land Revenue (Land Records) Rules, 1957 (e)If the Patwari refuses to give or neglects to give the required extracts, an application may be made to the Tehsildar who will order compliance.
