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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(2) in Himachal Pradesh Technical University Act, 2014

(2)The salary and allowances payable to the Officers as specified in sub-section (1), the conditions of service and the powers to be exercised and the functions to be performed by them shall be as specified in the Schedule and the Statutes prescribed.Chapter - IV Authorities of The University