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Madhya Pradesh High Court

M/S Kanhailal Bhagwat Prasad Satna vs The Additional Commissioner & Ors on 7 February, 2013

                                                               1....
                      W.P. No. 13494 of 2005




     07.02.2013


          None for the petitioner.
          Shri    Rahul   Jain,   learned   Dy.   A.G.   for   the
     respondents.

As none is appearing to press this petition, it is dismissed for want of prosecution.



          (Krishn Kumar Lahoti)              (M.A. Siddiqui)
                 Judge                            Judge
vj
                                       2....

W.P. No. 13494 of 2005 07.02.2013