Madhya Pradesh High Court
M/S Kanhailal Bhagwat Prasad Satna vs The Additional Commissioner & Ors on 7 February, 2013
1....
W.P. No. 13494 of 2005
07.02.2013
None for the petitioner.
Shri Rahul Jain, learned Dy. A.G. for the
respondents.
As none is appearing to press this petition, it is dismissed for want of prosecution.
(Krishn Kumar Lahoti) (M.A. Siddiqui)
Judge Judge
vj
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W.P. No. 13494 of 2005 07.02.2013