Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(27)] [Section 27] [Entire Act] Union of India - Subsection Section 27(27)(a) in Insurance Regulatory and Development Authority of India (Registration of Insurance Marketing Firm) Regulations, 2015 (a)Payment of minimum wages to the ISP by the Insurance Marketing Firm;