Section 4(2)(j) in The Explosives Act, 1884

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(j) in The Explosives Act, 1884

(j)vessel includes any ship, boat, sailing vessel, or other description of vessel used in navigation whether propelled by oars or otherwise and anything made for the conveyance, mainly by water, of human beings or of goods and a

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Union of India - Subsection

Section 4(2)(j) in The Explosives Act, 1884