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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

Union of India - Subsection

Section 6B(ii) in Election Symbols (Reservation and Allotment) Order, 1968

(ii)At the last general election to the House of the People, the party has won at least two percent of the total number of seats in the House of the People, any fraction exceeding half being counted as one; and the party's candidates have been elected to that House from not less than three States; or