Bombay High Court
Dias Developers And Contractors vs Pravinchandra V. Kulkarni Chief ... on 30 April, 2024
Author: Gauri Godse
Bench: Gauri Godse
COMMON ORDER
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
COMMON ORDER
Iresh CORAM : GAURI GODSE, J.
DATE: 30th APRIL 2024
P.C. :-
On account of paucity of time, following matters on Daily Board stand adjourned as follows :
Sr. Nos. Next Date
58 to 87 12th June 2024
88 to 102 20th June 2024
103 to 113 26th June 2024
114 to 134 1st July 2024
135 to 141 2nd July 2024
142 to 146 3rd July 2024
If in any of the above matters, ad-interim relief or interim relief is operative till today, the same will continue to operate till the respective next dates. If ad-interim relief or interim relief is not granted for a limited period, the said orders will remain unaffected.
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