Gujarat High Court
Commissioner Of Service Tax vs Saumya Construction Pvt ... on 23 July, 2014
Bench: M.R. Shah, K.J.Thaker
O/TAXAP/558/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 558 of 2014
With
CIVIL APPLICATION NO. 383 of 2014
In TAX APPEAL NO. 558 of 2014
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COMMISSIONER OF SERVICE TAX....Appellant(s)
Versus
SAUMYA CONSTRUCTION PVT LTD....Opponent(s)
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Appearance:
MR YN RAVANI, ADVOCATE for the Appellant(s) No. 1
MR DHAVAL SHAH, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 23/07/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request of Shri Parikh, learned Counsel appearing on behalf of the assessee, stand over to 7th August 2014.
Sd/ (M.R. SHAH, J.) Sd/ (K.J. THAKER, J.) Ajay Page 1 of 1