Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Jharkhand - Subsection Section 128(vi) in Bihar Education Code, 1961 (vi)to grant leave to teachers in lower division of the Subordinate Educational Service and of lower rank for a period not exceeding one month when grant of such leave does not involve the appointment of a substitute;
