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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Puducherry - Subsection

Section 5(1)(d) in Puducherry Hindu Religious Institutions Act, 1972

(d)if he is of unsound mind or is suffering from any mental defect or infirmity which would render him unfit to perform the functions and discharge the duties of a trustee;