Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(X) in Uttarakhand Co-Operative Societies Act, 2003 (X)[ Election Authority means the Co-operative Election Authority constituted by the State Government.] [Add. by section 2 of Uttrakhand Act no 10 of 2015]
