Section 2(17)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

(c)"Cantonment" and "Cantonment Board" shall have the meanings assigned to them under the Cantonments Act, 1924 (U.P. Act II of 1924);

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