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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(2)The President of the Gram Vikas Samiti in the village of the Scheduled Area, where the population of the Scheduled Tribes is more than 50 per cent of the total population, shall only be from Scheduled Tribes.