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Chattisgarh High Court

Geeta Khobragarhe vs State Of Chhattisgarh 40 Mcrc/208/2019 ... on 10 January, 2019

                            HIGH COURT OF CHHATTISGARH, BILASPUR
                                             MCRC No. 207 of 2019
                               Geeta Khobragarhe Versus State Of Chhattisgarh



    1

10-01-2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi