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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(9) in Dr. Abdul Haq Urdu University Act, 2016

(9)The Vice-Chancellor shall be paid such pay and allowances as may, by order, be specified by the Government from time to time. He shall be provide with furnished official accommodation for which he shall pay ten percent of his pay towards rent.