Section 32(1)(a) in Occupational Safety, Health and Working Conditions Code, 2020

[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(a) in Occupational Safety, Health and Working Conditions Code, 2020

(a)where such worker is discharged or dismissed or quits employment before the expiry of the second working day from the date of such discharge, dismissal or quitting; and

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Union of India - Subsection

Section 32(1)(a) in Occupational Safety, Health and Working Conditions Code, 2020