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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(3)(a) in Rajasthan Co-operative Societies Rules, 2003

(a)In case of a society with unlimited liability, the value of a share shall he the actual amount received by the society in respect of such share.