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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(2)(xxiii) in Kamdhenu University Act, 2009

(xxiii)to lay down and regulate the pay scales, allowances and conditions of service of the members of teaching, other academic and non-teaching Staff of affiliated colleges, constituent colleges and recognised institutions;