Supreme Court - Daily Orders
Security Printing&Minting Corp.Of ... vs Workmen,Thru.Gen.Secy Ofisp/Cnp St. on 28 March, 2014
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ITEM NO.204 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).5534/2011
(From the judgment and order dated 04/10/2010 in LPA No.241/2010 in WP
No.5400/1996 of the HIGH COURT OF BOMBAY)
SECURITY PRINTING & MINTING CORP. OF IND LTD.
& ORS. Petitioner(s)
VERSUS
WORKMEN,THRU.GEN.SECY OFISP/CNP ST.UNION Respondent(s)
(With prayer for interim relief and office report)
[FOR FINAL DISPOSAL]
Date: 28/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. P.S. Narasimha, Sr. Adv.
Ms. Madhu Sweta, Adv.
Mr. Saurabh Bindal, Adv.
Ms. Momota Devi Oinam, Adv.
For Respondent(s) Mr. Vinay Navare, Adv.
Mr. Keshav Ranjan, Adv.
Mr. Satyajeet Kumar, Adv.
Ms. Abha R. Sharma, Adv.
UPON hearing counsel the Court made the following
O R D E R
The matter is adjourned.
|(VINOD LAKHINA) | |(INDU BALA KAPUR) | |COURT MASTER | |COURT MASTER |