Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 119] [Entire Act]

Union of India - Subsection

Section 119(4) in The National Security Guard Rules, 1987

(4)When counsel appears on behalf of the prosecutor, the prosecutor if called as witness, may be examined as any other witness.