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[Cites 0, Cited by 0] [Section 56(9)] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(9)(b) in Punjab Regional and Town Planning and Development (General) Rules, 1995

(b)Communicate, forthwith the decision taken by him under sub- section (3) of Section 102 in respect of each plot to the owners of persons interested by issuing relevant extract from such Scheme in Form XX.