Section 2(1)(i) in Tamil Nadu Uniform System of School Education Act, 2010

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State of Tamilnadu - Subsection

Section 2(1)(i) in Tamil Nadu Uniform System of School Education Act, 2010

(i)the Municipal Corporations of Chennai, Madurai, Coimbatore, Salem, Tiruchirappalli, Tirunelveli, Erode, Tiruppur, Vellore, Thoothukudi or any other Municipal Corporation that may be constituted under any law for the time being in force; or

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State of Tamilnadu - Subsection

Section 2(1)(i) in Tamil Nadu Uniform System of School Education Act, 2010