Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 127 in The Trade Marks Rules, 2002 127. Rules to apply to collective marks .-The provisions of Part I, Part IV and Part VII of the rules shall, in their application to collective marks, apply only subject to the provisions of this Part.
