Delhi High Court - Orders
Walmart Apollo Llc vs Aayush Jain & Anr on 13 May, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:17.05.2022
13:01:38
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 565/2021 & I.As. 14672/2021, 1335/2022, 1336/2022,
4825/2022
WALMART APOLLO LLC ..... Plaintiff
Through: Ms. Anuradha Salhotra, Mr. Zeeshan
Khan and Ms. Kriti Rathi, Advocates.
(M:9958621294)
versus
AAYUSH JAIN & ANR. ..... Defendants
Through: Mr. Mahir Malhotra, Mr. Satish
Kumar and Ms. Smriti Papreja,
Advocates. (M:9810424820)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 13.05.2022
1. This hearing has been done through hybrid mode.
2. List on 29th July, 2022. It is made clear that if the Defendants are found to be violating the orders already passed, strict action would be liable to be taken.
3. However, the Plaintiff shall also revert on the settlement proposal given by the Defendant so that the final resolution of the matter is not delayed due to the pendency of the contempt applications.
PRATHIBA M. SINGH, J.
MAY 13, 2022 dj