Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in Prize Competitions Punjab Rules, 1957

(2)Such fee shall be paid by the applicant into a Government treasury or sub-treasury or the State Bank of India on Government account or paid in cash or seat by money order to the licensing authority.