Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 84 in Orissa State Financial Corporation (Staff) Regulations, 1975 84. Ordinary leave due. - The ordinary leave due to an employee is the period which he/she has earned diminished by the period of leave actually taken.
