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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(2)(f) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(f)the manner in which the inspection of timber and of documents maintained by licensee shall be carried out;