Section 56(8)(c) in The M.P. Bhumi Vikas Rules, 1984

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State of Madhya Pradesh - Subsection

Section 56(8)(c) in The M.P. Bhumi Vikas Rules, 1984

(c)Outer Courtyard. - The minimum width of outer courtyard (as distinguished from its depth) shall be not less than 24 metres. If the width of the outer courtyard is less than 2.4 metres, then it shall be treated as a notch and the provisions of outer courtyard shall not apply. However, if the depth of outer courtyard is more than the width, the provisions of Rule 55 (3) shall apply for the open spaces to be left between the wings.

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State of Madhya Pradesh - Subsection

Section 56(8)(c) in The M.P. Bhumi Vikas Rules, 1984