Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act] State of Gujarat - Subsection Section 74(1)(e) in The Gujarat Maritime Board Act, 1981 (e)the contributions, if any, duly authorised to be made by regulations made under this Act to any such fund as is referred to in clause (d);