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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(3)(c) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(c)adopt or execute any scheme or plan with the assistance of any financial institution such as, Housing and Urban Development Corporation, where the fund is not routed through the Government;