Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Goa - Subsection Section 18(1) in The Goa, Daman and Diu Debt Relief Act, 1980 (1)After taking account under section 16, the Board shall, in the manner provided in sub-section (2) determine the paying capacity of the debtor.
