Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(c) in Haryana Urban Development Authority (Preservation of Trees) Regulations, 1979

(c)in the case of trees or groups of trees, the trees have an outstanding amenity value for offering shade to the buildings or roads,