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Supreme Court - Daily Orders

M/S Radha Madhav Engineering ... vs Rashtriya Ispat Nigam Limited (Rinl) on 20 May, 2025

Author: Surya Kant

Bench: Surya Kant

     ITEM NO.15                         COURT NO.2                  SECTION XII-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)        No(s).   5067/2022

     [Arising out of impugned judgment and order dated 22-09-2021 in CCA
     No. 11/2019 passed by the High Court of Andhra Pradesh at Amravati]

     M/S RADHA MADHAV ENGINEERING ENTERPRISES                        Petitioner(s)

                                                VERSUS

     RASHTRIYA ISPAT NIGAM LIMITED (RINL) & ORS.                     Respondent(s)

     WITH

     SLP(C) No. 14233/2022 (XIV)
     (IA No. 162626/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS
     /ANNEXURES)

     Date : 20-05-2025 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH

     For Petitioner(s) : Mr. P.B. Suresh, Sr. Adv.
                         Mr. Vipin Nair, AOR
                         Mr. Aditya Narendranath, Adv.
                         Mr. Mohd Aman Alam, Adv.
                         Ms. M.b.ramya, Adv.
                         Ms. Deeksha Gupta, Adv.

                                   Mr. Tushar Mehta, Solicitor General
                                   Ms. Neetica Sharma, Adv.
                                   Mr. Naman Saraswat, Adv.
                                   Ms. Saloni Jagga, Adv.
                                   Mr. Tavinder Sidhu, Adv.
                                   M/S. M. V. Kini & Associates, AOR

     For Respondent(s) : Mr. Amarjit Singh Bedi, Adv.
                         Ms. Surekha Raman, Adv.
                         Mr. Varun Chandiok, Adv.
                         Mr. Shreyash Kumar, Adv.
                         Mr. Harshit Singh, Adv.
                         Mr. Sidharth Nair, Adv.
                         Mr. Yashwant Sanjenbam, Adv.
Signature Not Verified
                         M/S. K J John And Co, AOR
Digitally signed by
NITIN TALREJA
Date: 2025.05.20
17:54:32 IST
Reason:                            Ms. Samapika Biswal, AOR
                                   Ms. Soumya Sannidhanam, Adv.


                                                 1
          UPON hearing the counsel the Court made the following

                             O R D E R

List on 22.07.2025 (NMD).

(NITIN TALREJA) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 2