Supreme Court - Daily Orders
M/S Radha Madhav Engineering ... vs Rashtriya Ispat Nigam Limited (Rinl) on 20 May, 2025
Author: Surya Kant
Bench: Surya Kant
ITEM NO.15 COURT NO.2 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5067/2022
[Arising out of impugned judgment and order dated 22-09-2021 in CCA
No. 11/2019 passed by the High Court of Andhra Pradesh at Amravati]
M/S RADHA MADHAV ENGINEERING ENTERPRISES Petitioner(s)
VERSUS
RASHTRIYA ISPAT NIGAM LIMITED (RINL) & ORS. Respondent(s)
WITH
SLP(C) No. 14233/2022 (XIV)
(IA No. 162626/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS
/ANNEXURES)
Date : 20-05-2025 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) : Mr. P.B. Suresh, Sr. Adv.
Mr. Vipin Nair, AOR
Mr. Aditya Narendranath, Adv.
Mr. Mohd Aman Alam, Adv.
Ms. M.b.ramya, Adv.
Ms. Deeksha Gupta, Adv.
Mr. Tushar Mehta, Solicitor General
Ms. Neetica Sharma, Adv.
Mr. Naman Saraswat, Adv.
Ms. Saloni Jagga, Adv.
Mr. Tavinder Sidhu, Adv.
M/S. M. V. Kini & Associates, AOR
For Respondent(s) : Mr. Amarjit Singh Bedi, Adv.
Ms. Surekha Raman, Adv.
Mr. Varun Chandiok, Adv.
Mr. Shreyash Kumar, Adv.
Mr. Harshit Singh, Adv.
Mr. Sidharth Nair, Adv.
Mr. Yashwant Sanjenbam, Adv.
Signature Not Verified
M/S. K J John And Co, AOR
Digitally signed by
NITIN TALREJA
Date: 2025.05.20
17:54:32 IST
Reason: Ms. Samapika Biswal, AOR
Ms. Soumya Sannidhanam, Adv.
1
UPON hearing the counsel the Court made the following
O R D E R
List on 22.07.2025 (NMD).
(NITIN TALREJA) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 2