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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(f) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(f)to prepare University and college perspective development plans, both short term and long term, keeping in view the objectives of the University as laid down in the Act, and with due regard to the State and National Educational Policy and submit the same to the Maharashtra State Council for Higher Education, the State Government and the Chancellor;