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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(3)Materials .-(i) The choice of materials for construction shall be determined by the ground conditions, loading and detailed design constructions.
(ii)The materials may be of-
(a)brick-work masonry;
(b)reinforced concrete; or
(c)steel plate, steel pipe or structural steel.