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State of Tamilnadu - Section

Section 34 in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

34. Publication of fact of determination of contribution.

- As soon as may be after the determination of the contribution payable by a Pattadar under section 47 of the Act, the Settlement Officer shall publish the fact of such determination in the Tamil Nadu Government Gazette, with full particulars of the contribution.