Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129(3)] [Section 129] [Entire Act]

State of Haryana - Subsection

Section 129(3)(C) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(C)[ For erecting or re-erecting a motor-fuel-filling station or a bus-queue-shelter.] [Strike off whichever is inapplicable.]