Bombay High Court
Asian Paints Ltd vs Dy. Commissioner Of Income Tax Ltu And 2 ... on 22 October, 2018
Author: B.P. Colabawalla
Bench: S.C. Dharmadhikari, B.P. Colabawalla
(12) wpl-3568-18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (LODGING) NO.3568 OF 2018
Asian Paints Ltd. ... Petitioner
Vs
Deputy Commissioner of Income Tax-LTU
and Ors. ... Respondents
Mr.Madhur Agrawal i/b Mr.Atul K. Jasani for the Petitioner.
Mr.Suresh Kumar for the Respondents.
CORAM : S.C. DHARMADHIKARI &
B.P. COLABAWALLA, JJ.
MONDAY, 22nd OCTOBER, 2018 P.C. :
1 At the request of Mr.Suresh Kumar who accepts notice and waives service on behalf of the respondents, stand over to 26 th November, 2018.
2 In the meanwhile and until further orders, there will be an ad-interim relief in terms of prayer clause (d).
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